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Union of India - Section

Section 5 in Extradition Treaty between the Republic of India and the State of Kuwait,2007

5. If exceptional circumstances prevent a Contracting Party from surrendering or taking delivery of the person sought within the stipulated time, it shall notify the other Contracting Party prior to the expiration of the time limit. In such a case, the competent authorities of the Contracting Party may agree upon a new date for the surrender.

Article 15