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Supreme Court - Daily Orders

P K Bharadwaj vs Union Of India on 12 December, 2014

Bench: T.S. Thakur, Adarsh Kumar Goel

         ITEM NO.7                           COURT NO.2                    SECTION X

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

         Writ Petition(s)(Civil)               No(s).   1022/2014

         P K BHARADWAJ AND ORS                                               Petitioner(s)

                                                        VERSUS

         UNION OF INDIA AND ANR.                                             Respondent(s)

         (with appln. (s) for ex-parte stay and office report)


         Date : 12/12/2014 This petition was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE T.S. THAKUR
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

         For Petitioner(s)             Mr.   Kapil Sibbal, Sr. Adv.
                                       Mr.   Devashish Bharuka,Adv.
                                       Mr.   Jatin Sehgal, Adv.
                                       Mr.   Ravi Bharukha, Adv.

         For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Mr. Kapil Sibbal, learned senior counsel for the petitioner submits that the impugned ordinance has already been under challenge in Writ Petition © No. 991 of 2014 pending in this Court. This petition shall therefore be listed along with W.P.(C) No. 991 of 2014 before an appropriate Bench.

                             (Shashi Sareen)                              (Veena Khera)
                               Court Master                               Court Master
Signature Not Verified

Digitally signed by
Shashi Sareen
Date: 2014.12.15
09:28:38 ALMT
Reason: