Supreme Court - Daily Orders
P K Bharadwaj vs Union Of India on 12 December, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel
ITEM NO.7 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1022/2014
P K BHARADWAJ AND ORS Petitioner(s)
VERSUS
UNION OF INDIA AND ANR. Respondent(s)
(with appln. (s) for ex-parte stay and office report)
Date : 12/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Kapil Sibbal, Sr. Adv.
Mr. Devashish Bharuka,Adv.
Mr. Jatin Sehgal, Adv.
Mr. Ravi Bharukha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Kapil Sibbal, learned senior counsel for the petitioner submits that the impugned ordinance has already been under challenge in Writ Petition © No. 991 of 2014 pending in this Court. This petition shall therefore be listed along with W.P.(C) No. 991 of 2014 before an appropriate Bench.
(Shashi Sareen) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
Shashi Sareen
Date: 2014.12.15
09:28:38 ALMT
Reason: