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Madhya Pradesh High Court

Mukesh vs Agrawal Abhikaran New Holand Tractor ... on 1 August, 2018

                                                                    1                           MCRC-1426-2017
                                           The High Court Of Madhya Pradesh
                                                     MCRC-1426-2017
                                           (MUKESH Vs AGRAWAL ABHIKARAN NEW HOLAND TRACTOR AGENCY HARDA)

                             5
                             Jabalpur, Dated : 01-08-2018
                                 Shri Anil Sakale, Advocate for the applicant.
                                 None for the respondent.

As prayed by learned counsel for the applicant, list after two weeks.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE vivek Digitally signed by VIVEK KUMAR TRIPATHI Date: 2018.08.02 22:03:03 -07'00'