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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(i) in The Bihar Finance Service Rules, 1953

(i)to [service] [Substituted by S.O. 1201, dated 17.8.1981 for the words 'either branch of service'.] by direct recruitment, their seniority inter se shall be fixed according to the order of merit assigned by the Public Service Commission;