Delhi High Court - Orders
Mangal & Ors vs Union Of India & Ors on 2 November, 2023
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1126/2019
MANGAL & ORS ..... Petitioners
Through: Mr Siddharth Jain, Advocate
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr Bhagwan Swarup Shukla, CGSC
with Mr Sarvan Kumar, Advocate for
UOI
Ms Manika Tripathy, Standing
Counsel for DDA with Mr Ashutosh
Kaushik, Ms Deeksha Kakar and Ms
Akansha Choudhary, Advocates
+ W.P.(C)7135/2019,CMAPPLs.29691/2019,46141/2019, 55245/2019
3107/2020, 7305/2020, 7306/2020, 7900/2020, 12514/2020
2515/2020, 13960/2020, 22029/2020
MANGAL & ORS. ..... Petitioners
Through: Mr Siddharth Jain, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Bhagwan Swarup Shukla, CGSC
with Mr Sarvan Kumar, Advocate for
UOI
Ms Manika Tripathy, Standing
Counsel for DDA with Mr Ashutosh
Kaushik, Ms Deeksha Kakar and Ms
Akansha Choudhary, Advocates
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 02.11.2023 [Physical Hearing/Hybrid Hearing (as per request)] CONT.CAS(C) 1126/2019 & Connected Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 02:00:02
1. Request for accommodation is made on behalf of the Petitioner on the ground that the arguing Counsel is indisposed today.
2. Learned Counsel for the Respondent No. 2 draws attention of this Court to the consolidated chart of the miscellaneous Applications which has been filed by them [annexed at PDF page no. 552 of the case file] to submit that some of these Applications are infructuous and can be closed.
3. List the Applications before the concerned Joint Registrar for completion of pleadings on 07.12.2023.
5. List before Court on 20.02.2024.
TARA VITASTA GANJU, J NOVEMBER 2, 2023 g.joshi Click here to check corrigendum, if any CONT.CAS(C) 1126/2019 & Connected Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 02:00:02