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Delhi High Court - Orders

Mangal & Ors vs Union Of India & Ors on 2 November, 2023

                                    $~8 & 9
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CONT.CAS(C) 1126/2019
                                         MANGAL & ORS                                ..... Petitioners
                                                       Through: Mr Siddharth Jain, Advocate

                                                                                      versus

                                                UNION OF INDIA & ORS                          ..... Respondents
                                                              Through:       Mr Bhagwan Swarup Shukla, CGSC
                                                                             with Mr Sarvan Kumar, Advocate for
                                                                             UOI
                                                                             Ms Manika Tripathy, Standing
                                                                             Counsel for DDA with Mr Ashutosh
                                                                             Kaushik, Ms Deeksha Kakar and Ms
                                                                             Akansha Choudhary, Advocates
                                    +           W.P.(C)7135/2019,CMAPPLs.29691/2019,46141/2019, 55245/2019
                                                3107/2020, 7305/2020, 7306/2020, 7900/2020, 12514/2020
                                                2515/2020, 13960/2020, 22029/2020
                                                MANGAL & ORS.                                  ..... Petitioners
                                                                 Through: Mr Siddharth Jain, Advocate
                                                                 versus
                                                UNION OF INDIA & ORS.                          ..... Respondents
                                                                 Through: Mr Bhagwan Swarup Shukla, CGSC
                                                                             with Mr Sarvan Kumar, Advocate for
                                                                             UOI
                                                                             Ms Manika Tripathy, Standing
                                                                             Counsel for DDA with Mr Ashutosh
                                                                             Kaushik, Ms Deeksha Kakar and Ms
                                                                             Akansha Choudhary, Advocates
                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                         ORDER

% 02.11.2023 [Physical Hearing/Hybrid Hearing (as per request)] CONT.CAS(C) 1126/2019 & Connected Page 1 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 02:00:02

1. Request for accommodation is made on behalf of the Petitioner on the ground that the arguing Counsel is indisposed today.

2. Learned Counsel for the Respondent No. 2 draws attention of this Court to the consolidated chart of the miscellaneous Applications which has been filed by them [annexed at PDF page no. 552 of the case file] to submit that some of these Applications are infructuous and can be closed.

3. List the Applications before the concerned Joint Registrar for completion of pleadings on 07.12.2023.

5. List before Court on 20.02.2024.

TARA VITASTA GANJU, J NOVEMBER 2, 2023 g.joshi Click here to check corrigendum, if any CONT.CAS(C) 1126/2019 & Connected Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 02:00:02