Himachal Pradesh High Court
Nisha Jhalta And Others vs . State Of H.P. And on 20 April, 2022
Bench: Sabina, Satyen Vaidya
Nisha Jhalta and others vs. State of H.P. and others .
CWP No.8315 of 2021 20.04.2022 Present: Mr. D.N. Sharma, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 10.8.2022.
( Sabina ) Judge ( Satyen Vaidya ) April 20, 2022 (KS) Judge ::: Downloaded on - 20/04/2022 20:07:28 :::CIS