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State of Rajasthan - Section

Section 27 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

27.

Upon the receipt of the petition, Receiving Officer shall stamp and endorse the date on which the petition has been presented and shall issue an acknowledgement, with stamp and date, to the person filling the petition. In case the petition is received by registered post the date on which the petition is actually received at the office of the Commission shall be taken as the date of the presentation of the petition.