Section 394A(1)(a) in Constitution of India, 1950

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Union of India - Subsection

Section 394A(1)(a) in Constitution of India, 1950

(a)the translation of this Constitution in the Hindi language, signed by the members of the Constituent Assembly, with such modifications as may be necessary to bring it in conformity with the language, style and terminology adopted in the authoritative texts of Central Acts in the Hindi language, and incorporating therein all the amendments of this Constitution made before such publication; and

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Union of India - Subsection

Section 394A(1)(a) in Constitution of India, 1950