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State of Odisha - Section

Section 36 in The Orissa Factories Rules, 1950

36. [Means of supply. [Substituted vide Orissa Gazette Part III-A/18.11.1977.]

- If drinking water is not supplied directly from Taps either connected with public water-supply system or any other water supply system of the factory approved by the Health Officer it shall be kept in suitable vessels, receptacles or tanks fitted with taps and having dust proof cover placed on raised stands or platforms in shades and having suitable arrangement of drainage to carry away the spilt water. Such vessels or receptacles or tanks shall be kept clean and water renewed at least once everyday. All practicable measures shall be taken to ensure that the water is free from contamination.]