Himachal Pradesh High Court
School Management Committee Gps vs . State Of H.P. & on 17 September, 2025
Bench: Vivek Singh Thakur, Sushil Kukreja
School Management Committee GPS vs. State of H.P. & Ors.
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CWP No.15020 of 2025 17.09.2025 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Ramakant Sharma, Additional Advocate General, for the respondents /State.
CWP No.15020 of 2025 Notice. Mr. Ramakant Sharma, learned Additional Advocate General, appears, waives and accepts notice on behalf of the respondents. Response/instructions, as prayed, be filed on or before the next date.
List for consideration on 23.09.2025.
CMP No. 22929 of 2025 Notice in the aforesaid terms.
Prayer for interim, shall be considered on the next date of hearing.
List alongwith main petition on next date.
(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge 17th September, 2025 (reena) ::: Downloaded on - 17/09/2025 21:30:49 :::CIS