Orissa High Court
(1) M/S. Arss Damoh vs (1) Republic Of India (Cbi) .... Opp. ... on 20 May, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2091 of 2022
(1) M/s. ARSS Damoh .... Petitioners
Hirapur Tolls Private Ltd. &
others Mr. Tusar
Kumar Mishra,
Advocate
-versus-
(1) Republic of India (CBI) .... Opp. Parties
& others Mr. Sarthak
Nayak,
Advocate for
O.P. No.1 & Ms.
Pratyusha
Naidu,
Advocate for
O.P. No.3
CORAM:
JUSTICE SIBO SANKAR MISHRA
Order ORDER
No. 20.05.2024
10. 1. List this matter on 28.06.2024 at 3.00 P.M.
2. Learned counsel for the parties are directed to file the written notes of submission along with the judgments relied upon by the next date of hearing.
(S.S. Mishra)
Subhasis Judge
Signature Not Verified
Digitally Signed
Signed by: SUBHASIS MOHANTY
Designation: P.A.
Reason: Authentication
Location: High Court of Orissa, Cuttack.
Date: 20-May-2024 20:32:14 Page 1 of 1