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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Bengal Presidency - Subsection

Section 73(d) in Police Regulations, Bengal , 1943

(d)The following detailed instructions for the compilation of these returns shall be strictly followed :-
(i)Notices of lost and stolen property for Part II(D)(i), shall be included only if the property is believed to have left the district.
(ii)Notices for Part II(D)(ii) shall be compiled in accordance with the instructions issued by the Intelligence Branch.
(iii)The statement of itinerant criminal gangs, lost sight of, shall be compiled in B.P. Form No. 87 and attached to the return.
(iv)The returns shall be accurately worded, in strict conformity with similar notifications previously published.
(v)Personal descriptions shall, whenever possible, be given in the form shown in Appendix X.
(vi)Each return shall be edited by a gazetted officer before despatch.