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[Cites 0, Cited by 0] [Section 19(11)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(11)(c) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(c)the certificate of registration of a warehouse is canceled, and the Authority is satisfied that the warehouseman has discharged his obligations as per the requirements of these rules.