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State of Odisha - Section

Section 340 in Orissa Municipal Rules, 1953

340.

When payments are not made daily the muster roll is a nominal one. The muster-roll shall be kept in Form No. W II. It must be written up daily before labourers begin work. Payment shall be made in the presence of the Municipal Engineer who shall record the disbursement certificate at the foot of the muster-rolls. Details of measurements shall be recorded in the measurement book which shall be forwarded to the Municipal office with the nominal muster roll in the same manner as in the case of works paid on contract certificates.