Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(5)Subject to the superintendence and direction of the Central Government, the register shall be kept under the control and management of the Registrar.