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Union of India - Section

Section 29 in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

29. Coordination Between System Operators.

- The System Operator of India (NLDC) and its counterpart in the neighbouring country shall hold six monthly operational coordination meetings to discuss various aspects associated with the operation of the cross border interconnection(s) including any protection and commercial related issues.CHAPTER-5 Payment of Charges and Payment Security Mechanism