Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 841] [Entire Act] State of Haryana - Subsection Section 841(1) in Punjab Jail Manual (1)Juvenile female convicts shall be transfered immediately on conviction to the Lahore Female Jail.
