Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(1)(g) in The M.P. State Aid to Industries Rules, 1959 (g)in the case of investments the market value of those investments on the day on which the valuation is made;