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State of Uttar Pradesh - Section

Section 1108 in Rules under the United Provinces Excise Act, 1910

1108. Precaution against fire.

- (Rule 15). A sufficient number of chemical fire-extinguishers and fire-buckets shall be maintained by the vintner in the premises. Smoking and use of naked lights within the vintnery shall be prohibited. A notice to this effect shall be conspicuously displayed in the vintnery building.