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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iv) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(iv)Disqualification for appointment. - (a) No person shall be eligible for appointment, who has previously been dismissed from the service of the Corporation or from a Department of a State or from any other Government Institution.