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Jammu & Kashmir High Court

State Of J&K; vs Ibrar Hussain Shah And Ors. on 13 September, 2017

Bench: Alok Aradhe, B. S. Walia

                     HIGH COURT OF JAMMU AND KASHMIR
                                 AT JAMMU

SLAA No. 67/2016
Cr. AA No. 07/2016
                                                            Date of order: 13.09.2017
           State of J&K         vs.                 Ibrar Hussain Shah and ors.
Coram:

                          Hon'ble Mr Justice Alok Aradhe, Judge
                          Hon'ble Mr Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner/appellant(s) :         Mr. Amit Choptra, GA vice
                                      Mr. Ashesh Singh Kotwal, Dy. AG
For respondent (s)          :         Mr. P. N. Raina, Sr. Advocate with

Ms. Diksha Handoo, Advocate Arguing counsel, Mr. Ashesh Singh Kotwal, Dy.AG, is stated to be indisposed.

As prayed for by the proxy counsel, let the matter be listed in the next week.



                                (B. S. Walia )            (Alok Aradhe)
                                      Judge                      Judge
Jammu
13.09.2017
Karam Chand




OWP No. 1476/2017                                                    Page 1 of 1