Jammu & Kashmir High Court
State Of J&K; vs Ibrar Hussain Shah And Ors. on 13 September, 2017
Bench: Alok Aradhe, B. S. Walia
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SLAA No. 67/2016
Cr. AA No. 07/2016
Date of order: 13.09.2017
State of J&K vs. Ibrar Hussain Shah and ors.
Coram:
Hon'ble Mr Justice Alok Aradhe, Judge
Hon'ble Mr Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner/appellant(s) : Mr. Amit Choptra, GA vice
Mr. Ashesh Singh Kotwal, Dy. AG
For respondent (s) : Mr. P. N. Raina, Sr. Advocate with
Ms. Diksha Handoo, Advocate Arguing counsel, Mr. Ashesh Singh Kotwal, Dy.AG, is stated to be indisposed.
As prayed for by the proxy counsel, let the matter be listed in the next week.
(B. S. Walia ) (Alok Aradhe)
Judge Judge
Jammu
13.09.2017
Karam Chand
OWP No. 1476/2017 Page 1 of 1