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Madhya Pradesh High Court

Surendra Singh Thakur vs The State Of Madhya Pradesh on 15 July, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18803 of 2016 (SURENDRA SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 15-07-2022 Parties through their respective counsel.

Parties are at consensus that the matter is to be heard finally. List on 02-11-2022.

(MANINDER S BHATTI) JUDGE ac Signature Not Verified SAN Digitally signed by AJAY KUMAR CHATURVEDI Date: 2022.07.18 11:31:49 IST