Madhya Pradesh High Court
Surendra Singh Thakur vs The State Of Madhya Pradesh on 15 July, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18803 of 2016 (SURENDRA SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 15-07-2022 Parties through their respective counsel.
Parties are at consensus that the matter is to be heard finally. List on 02-11-2022.
(MANINDER S BHATTI) JUDGE ac Signature Not Verified SAN Digitally signed by AJAY KUMAR CHATURVEDI Date: 2022.07.18 11:31:49 IST