Patna High Court - Orders
Panchanan Kumar vs State Of Bihar Electricity Boa on 22 July, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.2620 of 2010
Panchanan Kumar .
Versus
The State Of Bihar & Ors
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03/ 22.07.2011Sri Arvind Kumar Singh, having received instruction from Sri Dipak Kumar no.1, counsel for the petitioner, states that the orders of the High Court dated 1.2.2010, Annexure-1 has been complied with.
In the circumstances, the contempt petition is disposed of.
Arjun/ ( V. N. Sinha, J.)