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Patna High Court - Orders

Panchanan Kumar vs State Of Bihar Electricity Boa on 22 July, 2011

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                           MJC No.2620 of 2010
                            Panchanan Kumar .
                                  Versus
                         The State Of Bihar & Ors
                                 -----------


03/      22.07.2011

Sri Arvind Kumar Singh, having received instruction from Sri Dipak Kumar no.1, counsel for the petitioner, states that the orders of the High Court dated 1.2.2010, Annexure-1 has been complied with.

In the circumstances, the contempt petition is disposed of.

Arjun/                                                ( V. N. Sinha, J.)