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[Cites 0, Cited by 0] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)No tower wagon or inspection car shall be driven except by an authorised person and no person shall be so authorised, unless he has knowledge of the section on which tower wagon or inspection car is to operates in addition to being conversant with the operation of tower wagon or inspection car.