Supreme Court - Daily Orders
Satya Devi And Ors Etc Etc vs Union Of India on 13 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
1
ITEM NO.16 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12383/2017
(Arising out of impugned final judgment and order dated 17-02-2016
in RFA No. 2584/2008 17-02-2016 in RFA No. 2585/2008 17-02-2016 in
RFA No. 2586/2008 17-02-2016 in RFA No. 2587/2008 17-02-2016 in RFA
No. 2588/2008 17-02-2016 in RFA No. 2589/2008 17-02-2016 in RFA No.
2590/2008 17-02-2016 in RFA No. 2591/2008 17-02-2016 in RFA No.
2592/2008 17-02-2016 in RFA No. 2593/2008 17-02-2016 in RFA No.
2594/2008 17-02-2016 in RFA No. 2037/2009 17-02-2016 in RFA No.
2038/2009 17-02-2016 in RFA No. 2039/2009 passed by the High Court
Of Punjab & Haryana At Chandigarh)
SATYA DEVI AND ORS ETC ETC Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.68263/2017-CONDONATION OF DELAY IN REFILING and IA
No.68262/2017-CONDONATION OF DELAY IN FILING and IA
No.68259/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.68258/2017-APPLICATION FOR SUBSTITUTION and IA
No.68257/2017-PERMISSION TO FILE SLP and IA No.68261/2017-EXEMPTION
FROM FILING O.T.)
Date : 13-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Tripurari Ray,Adv.
Mr. B.B. Billowria,Adv.
Mr. Suresh Kumar Sharma,Adv.
Mr. Praveen Kumar,Adv.
Ms. Shilpa Singh, AOR
For Respondent(s)
Signature Not Verified
UPON hearing the counsel the Court made the following
O R D E R
Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.14 17:12:52 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA It appears that there are large number of petitioners in this batch of special leave petitions. It appears that some of the 2 petitioners had died and therefore Ms. Shilpa singh, learned counsel for the petitioners has filed certain applications viz., application (I.A.NO.68257/2017)for permission to file SLP, application (I.A.No.68258/2017) for substitution of Lrs of the deceased petitioners, application (I.A.No.68259/2017) for condonation of delay in filing application for substitution of the Lrs of deceased petitioners, claiming to be Lrs of deceased petitioners.
Issue notice on the aforesaid applications. For rest of the petitioners in the instant special leave petitions, delay in filing and refiling the SLPs is condoned.
Leave granted.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER