Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Bihar - Subsection

Section 52(b) in The Bihar Co-operative Societies Act, 1935

(b)in accordance with an order of the Registrar under Section 39 apportioning the costs of an inquiry or inspections,