Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 31(2)] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(2)(e) in Panjab University Act, 1947 (e)the appointment and duties of the Registrar and of Officers and servants of the University, and of Professors, Readers and Lecturers appointed by the University;