Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(iva) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(iva)[ 'Licence' means a licence granted under this Act;] [Clause (iv-a) inserted by Act No.25 of 2005.]