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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(2)(d) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(d)extent of land already held by the applicant in addition to land held on annual lease.