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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The Indian Council Of World Affairs Act, 2001

(1)The Council shall maintain proper accounts and other relevant records and prepare an annual statement of accounts including the balance-sheet in such form as the Central Government may, by rules, prescribe and in accordance wi h such general directions as may be issued by that Government, in consultation with the Comptroller and Auditor-General of India.