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Himachal Pradesh High Court

Bhagat Ram & Others vs . State Of H.P. & Others. on 17 August, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Bhagat Ram & others Vs. State of H.P. & others.

.

RSA No. 269 of 2020 17.8.2022 Present: Mr.Sandeep Sharma, Advocate, for the appellants.

Ms.Divya Sood, Deputy Advocate General, for respondents No. 1 and 2.

Mr.H.S. Rangra, Advocate, for respondent No. 3.

r to RSA No. 269 of 2020 List after three weeks.

CMP No. 10841 of 2022 Certified copy of trial Court judgment filed with this application be taken on record at appropriate place.

The application stands disposed of.

CMP No. 12636 of 2020 Reply on behalf of respondent-State, as prayed, be filed within three weeks.

List after three weeks.

(Vivek Singh Thakur), Judge.

17th August, 2022 (Keshav) ::: Downloaded on - 18/08/2022 20:02:10 :::CIS