Punjab-Haryana High Court
Manju Bala vs The Karnal Central Cooperative Bank ... on 10 September, 2018
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
249
Civil Writ Petition No.19020 of 2018
Date of Decision: September 10th, 2018
Smt. Manju Bala Arora
...Petitioner
Versus
The Karnal Central Cooperative Bank Limited, Karnal and others
...Respondents
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Kuldip Singh, Advocate
for the petitioner.
AUGUSTINE GEORGE MASIH, J. (ORAL)
Counsel for the petitioner states that the present petition has been rendered infructuous and, therefore, prays for withdrawal of the same.
Dismissed as withdrawn as prayed for.
September 10th, 2018 (AUGUSTINE GEORGE MASIH)
Puneet JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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