Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 13 in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

13.

If any question arises as to the application, or interpretation of any of the provisions of these Regulations, the same shall be decided by the Commission and the decision of the Commission shall be binding. The Commission shall have the power to remove the difficulties implementing the Regulations.