Delhi High Court - Orders
Cpa Global Support Services India ... vs Deputy Commissioner Of Income Tax, ... on 12 August, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~87
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3622/2025
CPA GLOBAL SUPPORT SERVICES INDIA PRIVATE LIMITED
.....Petitioner
Through: Appearance not given.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4-2,
DELHI & ANR. .....Respondents
Through: Mr. Vipul Agrawal, SSC with Ms.
Sakashi Shairwal, JSC, Mr. Akshat
Singh, JSC, Mr. Gaoraang Ranjan
and Ms. Harshita Kotru, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 12.08.2025 CM APPL. 49359/2025 (Condonation of delay)
1. For the reasons stated in the application and also learned counsel for the petitioner has no objections for the same, the delay of 125 days in filing the counter affidavit is condoned. The counter affidavit is taken on record.
2. The application stands disposed of.
3. Rejoinder thereto, be filed one week before the next date of hearing.
V. KAMESWAR RAO, J VINOD KUMAR, J AUGUST 12, 2025 rk This is a digitally signed order.
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