Section 3(1)(iv) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

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Union of India - Subsection

Section 3(1)(iv) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(iv)[ commit himself to and uphold the supremacy of the Constitution and democratic values; [Inserted by Notification No. G.S.R. 707 (E), dated 19.7.2016.]

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Union of India - Subsection

Section 3(1)(iv) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003