Madhya Pradesh High Court
Deepak Ojha vs The State Of Madhya Pradesh on 13 March, 2026
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-47284-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 47284 of 2025 (DEEPAK OJHA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 13-03-2026 Order passed separately, signed and dated.
(VISHAL DHAGAT) JUDGE $A Signature Not Verified Signed by: SHABANA ANSARI Signing time: 16-03-2026 11:23:51