Kerala High Court
Beena K vs The Arur Service Co-Operative Bank Ltd ... on 2 August, 2021
Author: Sunil Thomas
Bench: Sunil Thomas
WP(C) No.13728/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
Monday, the 2nd day of August 2021 / 11th Sravana, 1943
WP(C) NO. 13728 OF 2021(M)
PETITIONER:
BEENA K., PADINJAREMUTHUVAT HOUSE, PURAMERI, VADAKARA, KOZHIKODE.
RESPONDENTS:
1. THE ARUR SERVICE CO-OPERATIVE BANK LTD NO.2745, ARUR P.O., (VIA)
KAKKATTIL, KOZHIKODE-673507, REPRESENTED BY ITS SECRETARY.
AND 3 OTHERS
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of and all further proceedings of and
pursuant to Exhibit P9 order pending disposal of the above writ petition.
This petition again coming on for admission upon perusing the
petition and the affidavit filed in support of WP(C) and this Court's
order dated 09.07.2021 and upon hearing the arguments of M/S P.P.JACOB,
MARIYAM JACOB and MARIYA TITTY, Advocates for the petitioner and of SENIOR
GOVERNMENT PLEADER for R2 to R4, the court passed the following:
ORDER
R1 seeks time for filing counter. Time granted. Post on 07.09.2021. Interim order is extended till the next posting date.
02.08.2021 Sd/- SUNIL THOMAS, JUDGE 02-08-2021 /True Copy/ Assistant Registrar