Section 88(2)(d) in The Major Port Trusts Act, 1963

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(d) in The Major Port Trusts Act, 1963

(d)[ be invested, in any manner, in an arrangement referred to in sub-section (3-A) of section 42; [ Inserted by Act 22 of 2000, Section 3 (w.e.f. 9.6.2000).]

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Union of India - Subsection

Section 88(2)(d) in The Major Port Trusts Act, 1963