Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Dadra And Nagar Haveli - Section Section 89 in The Dadra and Nagar Haveli Excise Regulation, 2012 89. Power to regulate advertisement. - No advertisement, direct or surrogate, shall be made for promoting consumption of liquor : Provided that the Excise Commissioner may, at his discretion, allow such advertisement which is educative and promotes responsible drinking.
