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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(4) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(4)The State level nodal agency and District level nodal agencies shall provide secretarial support to the State Board and District Committees, respectively.