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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(2)(j) in Bihar Power Alcohol Act, 1948

(j)prescribe the particulars and forms of returns to be submitted, and the records and books to be maintained by licence-holders under this Act, the manner which they are to be verified and the time when and the authority to whom returns are to be submitted;