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State of Telangana - Section

Section 171 in Telangana Panchayat Raj Act, 2018

171. Constitution, powers and functions of Joint Committee.

- The constitution, powers and procedure of the Joint Committee referred to in section 170 and the method of settling differences of opinion arising in connection with such committee between the local authorities concerned shall be in accordance with such rules as may be prescribed.Part - IV Constitution, Incorporation, Composition, Responsibilities, Functions, Powers Of Zilla Praja Parishads.