Himachal Pradesh High Court
Bresta Kumari vs . State Of H.P And Anr. on 6 May, 2022
Bench: Sabina, Satyen Vaidya
Bresta Kumari Vs. State of H.P and anr.
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CWP No.2389 of 2022 6.5.2022 Present: Mr. Daleep Chand, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondentsÂState.
Notice. Mr. Anil Jaswal, learned Additional Advocate General, accepts notice respondents and seeks time to file reply.
r on behalf of the List again on 30.8.2022.
(Sabina) Judge (Satyen Vaidya) 6 May, 2022 th Judge (mamta/sushma) ::: Downloaded on - 07/05/2022 20:07:01 :::CIS