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Himachal Pradesh High Court

Bresta Kumari vs . State Of H.P And Anr. on 6 May, 2022

Bench: Sabina, Satyen Vaidya

Bresta Kumari Vs. State of H.P and anr.

.

CWP No.2389 of 2022 6.5.2022 Present: Mr. Daleep Chand, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents­State.

Notice. Mr. Anil Jaswal, learned Additional Advocate General, accepts notice respondents and seeks time to file reply.

r on behalf of the List again on 30.8.2022.

(Sabina) Judge (Satyen Vaidya) 6 May, 2022 th Judge (mamta/sushma) ::: Downloaded on - 07/05/2022 20:07:01 :::CIS