Himachal Pradesh High Court
Rohit vs . Hp State Forest Dev. Corp. on 25 February, 2022
Bench: Sabina, Satyen Vaidya
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Rohit Vs. HP State Forest Dev. Corp.
CWP No. 8188 of 2021 25.02.2022 Present: Mr. Vijender Katoch, Advocate, for the petitioner.
Mr. Vinod Thakur, Advocate, for respondents No. 1 and 2.
Learned counsel for the petitioner seeks time to file rejoinder. List again on 23.05.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge February 25, 2022 (sushma) ::: Downloaded on - 25/02/2022 20:13:07 :::CIS