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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Rohit vs . Hp State Forest Dev. Corp. on 25 February, 2022

Bench: Sabina, Satyen Vaidya

.

Rohit Vs. HP State Forest Dev. Corp.

                                                    CWP       No. 8188 of 2021

25.02.2022   Present:      Mr. Vijender Katoch, Advocate, for the petitioner.





Mr. Vinod Thakur, Advocate, for respondents No. 1 and 2.

Learned counsel for the petitioner seeks time to file rejoinder. List again on 23.05.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge February 25, 2022 (sushma) ::: Downloaded on - 25/02/2022 20:13:07 :::CIS