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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(d) in Faridabad Complex Administration Building Rules, 1989

(d)In the case of construction in urban areas for defence department, layout plans should be submitted and general indication given whether they are residential or not, so that the Faridabad Complex Administration can estimate the requirements of water, electricity and sewerage disposal.