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Punjab-Haryana High Court

Satbir vs Presiding Officer Central Govt. Indst. ... on 18 April, 2022

Author: Rajbir Sehrawat

Bench: Rajbir Sehrawat

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH
215/11
                                      *****

                                               CWP No. 17049 of 2016 (O & M)
                                                   Date of decision : 18.4.2022

Satbir                                                           ......Petitioner
                                        Vs.
Presiding Officer, Central Government Industrial Tribunal-cum-Labour
Court-I, Chandigarh and another
                                                     ......Respondents


CORAM: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

Present :    Mr. Sunil Kumar Bhardwaj, Advocate, for the petitioner

             Mr. Umesh Narang, Advocate, for respondent No.2

             ---

Rajbir Sehrawat, J. (Oral)

For details, see orders passed today in CWP No. 23928 of 2016, titled as 'Raju v. Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court-I, Chandigarh and another'.

(RAJBIR SEHRAWAT) JUDGE 18.4.2022 Ashwani Speaking/Reasoned : Yes/No Reportable : Yes/No 1 of 1 ::: Downloaded on - 21-04-2022 22:32:41 :::