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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(a) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(a)[These rules shall apply] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] to the members of the Service from such date not earlier than as specified by the Government by an order published in the Official Gazette subject to the provision contained in clause (c) below.