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Allahabad High Court

Smt. Manorama Singh vs D.I.O.S. Mau And Others on 5 August, 2010

Author: Devendra Kumar Arora

Bench: Devendra Kumar Arora

Court No. - 26

Case :- WRIT - A No. - 7232 of 2000

Petitioner :- Smt. Manorama Singh

Respondent :- D.I.O.S. Mau And Others

Petitioner Counsel :- Ashok Khare,D.S.M. Tripathi,P.K.SriVastaVa
Respondent Counsel :- C.S.C.,Raj Mohan Saggi,V.K. Shukla

Hon'ble Devendra Kumar Arora J.

 

Adjourned on the request of Sri P.K. Srivastava, learned counsel for the petitioner.

Order Date :- 5.8.2010 Naresh