Allahabad High Court
Smt. Manorama Singh vs D.I.O.S. Mau And Others on 5 August, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 26 Case :- WRIT - A No. - 7232 of 2000 Petitioner :- Smt. Manorama Singh Respondent :- D.I.O.S. Mau And Others Petitioner Counsel :- Ashok Khare,D.S.M. Tripathi,P.K.SriVastaVa Respondent Counsel :- C.S.C.,Raj Mohan Saggi,V.K. Shukla Hon'ble Devendra Kumar Arora J.
Adjourned on the request of Sri P.K. Srivastava, learned counsel for the petitioner.
Order Date :- 5.8.2010 Naresh