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[Cites 0, Cited by 131] [Article 74] [Constitution]

Constitution Subarticle

Article 74(1) in Constitution of India

(1)There shall be a Council of Ministers with the Prime Minister at the head to aid and advise the President who shall, in the exercise of his functions, act in accordance with such advice:Provided that the President may require the Council of Ministers to reconsider such advice; either generally or otherwise, and the President shall act in accordance with the advice tendered after such reconsideration.