Delhi High Court - Orders
Commissioner Of Income Tax-3 ... vs Technip France Sa (Formerly Known As ... on 25 July, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11337/2022
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
TAXATION, NEW DELHI .....Petitioner
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kumar & Mr. Rishabh
Nangia & Mr. Nikhil Jain, SCs.
versus
TECHNIP FRANCE SA (FORMERLY KNOWN AS
TECHNIP FRANCE SAS) .....Respondent
Through: Mr. Ajay Vohra, Sr Adv with
Mr. Aniket D. Agrawal & Mr.
Samarth Chaudhari, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 25.07.2024
1. We grant Mr. Rai, learned counsel appearing for the writ petitioner, four weeks time to file a rejoinder affidavit.
2. Let the writ petition be called again on 15.10.2024.
YASHWANT VARMA, J RAVINDER DUDEJA, J JULY 25, 2024/SK This is a digitally signed order.
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